Section 230(2)(e) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

[Cites 0, Cited by 1] [Section 230(2)] [Section 230] [Entire Act]

State of Uttar Pradesh - Subsection

Section 230(2)(e) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(e)the procedure for the exchange of lands under Section 161;

(ee)[ the procedure for making inquiry and declaration under Sections 163 and 167;] [Inserted by U.P. Act No. 35 of 1976.]