Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(5)(d) in Andhra Pradesh Advocates' Welfare Fund Act, 1987

(d)Where a member ceases to practice he shall not be entitled for the refund of the subscription paid under this sub-section.]