Delhi High Court
Prabhdial Singh & Ors. vs Union Of India & Ors. on 29 May, 2012
Author: Anil Kumar
Bench: Anil Kumar, Sudershan Kumar Misra
IN THE HIGH COURT OF DELHI AT NEW DELHI
WRIT PETITION(C) NO.3390/2012
PRABHDIAL SINGH & ORS. ..... Petitioners
versus
UNION OF INDIA & ORS. .... Respondents
Date of Decision: 29th May, 2012
Advocates who appeared in this case:
For the Petitioners : Mr. Amit Kumar, Advocate.
For the Respondents : Mr. Ankur Chhiber, Advocate.
CORAM:
HON'BLE MR. JUSTICE ANIL KUMAR
HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA
ANIL KUMAR, J.
Learned counsel for the petitioners prays for leave to withdraw the writ petition and to re-file the same after setting down further material particulars, which, in his view, have been inadvertently omitted, inter alia, with regard to the representations that the petitioners are stated to have made from time to time. He is permitted to do so.
The writ petition is dismissed as withdrawn.
ANIL KUMAR, J.
SUDERSHAN KUMAR MISRA, J.
MAY 29, 2012 dr WPC No.3390/2012 Page 1 of 1