Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 17 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual 17. Meetings [Rule 110 (3), U.P.Z.A. & L.R. Rules]. - The Chairman shall, on a written requisition Signed by not less than one-third of the members of the Bhumi Prabandhak bamiti, convene a meeting thereof within ten days from the receipt of such requisition.
