Section 1 in U.P. State Co-operative Societies Election Rules, 2014
1.
In these rules, unless there is anything repugnant in the subject or context: -(a)'Act' means the Uttar Pradesh Co-operative Societies Act, 1965;(b)"Commission" means the Uttar Pradesh State Co-operative Societies Election Commission;(c)"Co-operative Rules' means the Uttar Pradesh Co-operative Societies Rules, 1968(d)"Election" means election of -
