Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(v) in The Companies (Authorised to Registered) Rules, 2014

(v)[a statement of proceedings, if any, by or against the [Limited Liability Partnership, firm,