Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 213] [Entire Act] State of Chattisgarh - Subsection Section 213(1) in The Chhattisgarh Motor Vehicles Rules, 1994 (1)The head gear to be worn by any person while driving or riding on a motor cycle shall be of the I.S.I. specification No. 181-4151-19776 as amended from time to time.
