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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(iv) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(iv)to consider complaints made to it under this Act and the rules made thereunder and to take action for the suspension or cancellation of certificates of registration under section 11;