Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

George vs Mr.Prasanth M.Wardanery on 4 December, 2018

Author: K.K.Sasidharan

Bench: K.K.Sasidharan, G.R.Swaminathan

                                                         1

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 04.12.2018

                                                       CORAM:

                               THE HONOURABLE MR.JUSTICE K.K.SASIDHARAN
                                                        and
                             THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN


                                             Cont P(MD)No.1236 of 2018
                      George                                                 .. Petitioner

                                                        Vs.

                      1.Mr.Prasanth M.Wardanery
                        District Collector,
                        Kanyakumari District,
                        Nagercoil.

                      2.N.Srinath
                        Superintendent of Police,
                        Kanyakumari District,
                        at Nagercoil.

                      3.Sathiyaraj
                        District Environmental Engineer,
                        Pollution Control Board,
                        Kanyakumari District at Nagercoil.

                      4.Anthoniamma (Additional Charge)
                        Inspector of Police,
                        Kollancode Police Station,
                        Kanyakumari District.

                      5.Anthoniamma,
                        Inspector of Police,
                        Nithiravilai Police Station,
                        Kanyakumari District.                            .. Respondents




http://www.judis.nic.in
                                                           2



                              Contempt Petition filed under Section 11 of the Contempt of
                      Court Act to punish the respondents for wilfully and disobeying the
                      direction of this Court order dated 10.8.2017 in WP(MD) No.13305 of
                      2017.

                              For Petitioner          : Mr.V.Sasikumar

                              For Respondents         : Mr.N.Shanmugaselvam
                                                     Additional Government Pleader

                                                       ORDER

[Order of the Court was made by K.K.SASIDHARAN, J.] The learned counsel for the petitioner fairly submitted that pursuant to the order dated 27.11.2018, the cone speakers were removed by the fifth respondent.

2.In view of the compliance of the order passed by this Court, the Contempt Petition is closed. No costs.

[K.K.SASIDHARAN, J.] [G.R.SWAMINATHAN, J.] 04.12.2018 mj http://www.judis.nic.in 3 To

1.Mr.Prasanth M.Wardanery District Collector, Kanyakumari District, Nagercoil.

2.N.Srinath Superintendent of Police, Kanyakumari District, at Nagercoil.

3.Sathiyaraj District Environmental Engineer, Pollution Control Board, Kanyakumari District at Nagercoil.

4.Anthoniamma (Additional Charge) Inspector of Police, Kollancode Police Station, Kanyakumari District.

5.Anthoniamma, Inspector of Police, Nithiravilai Police Station, Kanyakumari District.

http://www.judis.nic.in 4 K.K.SASIDHARAN, J.

and G.R.SWAMINATHAN, J.

mj Cont P.(MD).No.1236 of 2018 04.12.2018 http://www.judis.nic.in