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[Cites 0, Cited by 0] [Section 35A(11)] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(11)(c) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(c)In articles 334 and 335, references to the State or the States shall beconstrued as not including references to the State of Jammu and Kashmir.