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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1)(a) in The Rajasthan Tax on Professions, Trades, Callings and Employments Act, 2000

(a)any person from whom any amount of money is due, or may become due, to an assessee on whom notice of demand has been served under this Act, or