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Supreme Court - Daily Orders

Urmila Chauhan vs The Chairman Army Public School on 16 May, 2023

Bench: V. Ramasubramanian, Pankaj Mithal

     ITEM NO.43                          COURT NO.13                 SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   7994/2022

     (Arising out of impugned final judgment and order dated 30-03-2022
     in LPA No. 97/2021 passed by the High Court Of Himachal Pradesh At
     Shimla)

     URMILA CHAUHAN                                                      Petitioner(s)

                                                VERSUS

     THE CHAIRMAN ARMY PUBLIC SCHOOL & ORS.                              Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 16-05-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
                         HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Petitioner(s)             Mr. Neeraj Kumar Jain, Sr. Adv.
                                   Mr. Siddharth Jain, Adv.
                                   Mr. Umang Shankar, AOR

     For Respondent(s)             Mr. L. Narasima Reddy, Sr. Adv.
                                   Mr. Sagar Saxena, Adv.
                                   Mr. Nikhil Jain, AOR
                                   Mr. Parmeet Singh, Adv.
                                   Mr. Syed Tousif Kirmany, Adv.
                                   Mr. Sarthak Pandey, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

List on 08.08.2023.

(RADHA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.05.17 17:38:08 IST Reason: