Supreme Court - Daily Orders
United India Insurance Co Ltd vs Posa Lakshmi Devi And Ors Etc. on 27 April, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.3 COURT NO.8 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC Nos. 8610-8611/2017
(Arising out of impugned final judgment and order dated 26/10/2016
in MACMA No. 261/2010 and MACMA No. 266/2010 passed by the High
Court of Judicature at Hyderabad for the State of Telangana and the
State of Andhra Pradesh)
UNITED INDIA INSURANCE CO. LTD. Petitioner(s)
VERSUS
POSA LAKSHMI DEVI AND ORS. ETC. Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 27/04/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Ravi Bakshi, Adv.
Mr. Sudhir Mathur, Adv.
Mr. Yash Pal Dhingra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
(Nidhi Ahuja) (Mala Kumari Sharma) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.05.02 17:27:03 IST Reason: