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Calcutta High Court

Sikha Basu vs Bma Wealth Creators Ltd on 3 February, 2021

Author: I. P. Mukerji

Bench: I. P. Mukerji

OD3

                          APO No. 8 of 2021
                                with
                         AP No. 641 of 2016
                       IA No. GA No. 1 of 2021
                 IN THE HIGH COURT AT CALCUTTA
                          In appeal from its
               ORDINARY ORIGINAL CIVIL JURISDICTION
                  CIVIL APPELLATE JURISDICTION
                           ORIGINAL SIDE



                             Sikha Basu
                               Versus
                        BMA Wealth Creators Ltd.




Before:
The Hon'ble Justice I. P. MUKERJI
            And
The Hon'ble Justice SUBHASIS DASGUPTA
Date: 3rd February 2021

                                                           Appearance:
                                            Mr. Rupak Ghosh, Advocate
                                              Mr. Ayan Dutta, Advocate
                                       Mr. Sayak Chakraborty, Advocate
                                                      for the appellant


      The Court: List the appeal and the application on 10th February

2021.

      The advocate-on-record for the appellant/petitioner shall serve a

copy of the said application on the respondent and file an affidavit of

service before the returnable date.

(I. P. MUKERJI, J.) (SUBHASIS DASGUPTA, J.) R. Bose