Calcutta High Court
Sikha Basu vs Bma Wealth Creators Ltd on 3 February, 2021
Author: I. P. Mukerji
Bench: I. P. Mukerji
OD3
APO No. 8 of 2021
with
AP No. 641 of 2016
IA No. GA No. 1 of 2021
IN THE HIGH COURT AT CALCUTTA
In appeal from its
ORDINARY ORIGINAL CIVIL JURISDICTION
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
Sikha Basu
Versus
BMA Wealth Creators Ltd.
Before:
The Hon'ble Justice I. P. MUKERJI
And
The Hon'ble Justice SUBHASIS DASGUPTA
Date: 3rd February 2021
Appearance:
Mr. Rupak Ghosh, Advocate
Mr. Ayan Dutta, Advocate
Mr. Sayak Chakraborty, Advocate
for the appellant
The Court: List the appeal and the application on 10th February
2021.
The advocate-on-record for the appellant/petitioner shall serve a
copy of the said application on the respondent and file an affidavit of
service before the returnable date.
(I. P. MUKERJI, J.) (SUBHASIS DASGUPTA, J.) R. Bose