Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 3 vs Eltek Sgs Pvt. Ltd on 20 September, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.3 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 25075/2019
(Arising out of impugned final judgment and order dated 18-01-2019
in ITA No. 33/2019 passed by the High Court of Delhi at New Delhi)
THE PR. COMMISSIONER OF INCOME TAX 3 Petitioner(s)
VERSUS
ELTEK SGS PVT. LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.138403/2019-CONDONATION OF DELAY
IN FILING and IA No.138408/2019-CONDONATION OF DELAY IN REFILING)
Date : 20-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s)
Mr. K.M. Natraj, ASG.
Ms. Rashmi Malhotra, Adv.
Mr. Amit Verma, Adv.
Mr. Akshay Amritansu, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Piyush Kaushik, Adv.
Mr. Rameshwar Prasad Goyal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition stands dismissed on the ground of low tax effect.
(NIDHI AHUJA) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.09.21 13:11:12 IST Reason: