Supreme Court - Daily Orders
P. Ravindhranath vs P. Milany on 13 May, 2025
ITEM NO.1715 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 4724/2023
P. RAVINDHRANATH APPELLANT(S)
VERSUS
P. MILANY & ORS. RESPONDENT(S)
WITH
C.A. NO. 7404/2023 (XII)
(IA NO.219385/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT AND IA NO.219393/2023-EXEMPTION FROM FILING O.T. )
Date : 13-05-2025 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
[IN CHAMBERS]
For Appellant(s) : Mr. Vairawan A.s, AOR
Mr. Ketan Paul, AOR
Mr. Avi Tandon, Adv.
Ms. Ujala, Adv.
Mr. Arjun Singh, Adv.
For Respondent(s) : Ms. E. R. Sumathy, AOR
Mrs. Jyoti Parasher, Adv.
Mr. Nanchil J. Deekshith, Adv.
Mr. Sudipto Sircar, AOR
Mr. Ketan Paul, AOR
Mr. Avi Tandon, Adv.
Ms. Ujala, Adv.
Mr. Arjun Singh, Adv.
Signature Not Verified
Digitally signed by
BORRA LM VALLI
Date: 2025.05.14
18:00:11 IST
Reason: Mr. S. Muthukrishnan, Adv.
Mr. P.s. Sridhar Raj, Adv.
1
Ms. Smita Amratlal Vora, AOR
Mr. Ravi Kumar S., Adv.
Mr. Vairawan A.S, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel prays for two weeks time to file appropriate application for substituted service in the matter.
He is granted two weeks’ time to do the needful.
List the matter thereafter.
(B. LAKSHMI MANIKYA VALLI) (GURCHARAN SINGH KUKAL) COURT MASTER (SH) ASSISTANT REGISTRAR 2