Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act] Union of India - Subsection Section 41(1)(s) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012 (s)to invite claims from the creditors, examine the proof and prepare and submit the list of creditors and partners; and