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Supreme Court - Daily Orders

Vadraj Cement Limited (Earlier Known As ... vs Union Of India on 16 November, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.51                              COURT NO.7                SECTION X

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                                Writ Petition(s)(Civil)   No(s).   1055/2018

     VADRAJ CEMENT LIMITED (EARLIER KNOWN AS ABG
     CEMENT LIMITED) & ANR.                                             Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ANR.                                              Respondent(s)

     (FOR GRANT OF INTERIM RELIEF ON IA 127124/2018 FOR EXEMPTION FROM
     FILING O.T. ON IA 127125/2018)

     Date : 16-11-2018 This matter was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                            HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                Mr.   Mukul Rohatgi, Sr. Adv.
                                      Mr.   Parthiv Goswami, Adv.
                                      Ms.   Palak Mahajan, Adv.
                                      Ms.   Diksha Rai, AOR
     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

The Writ Petition is dismissed as withdrawn with liberty to move the High Court.

(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.11.17 12:05:18 IST Reason: