Supreme Court - Daily Orders
Vadraj Cement Limited (Earlier Known As ... vs Union Of India on 16 November, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.51 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1055/2018
VADRAJ CEMENT LIMITED (EARLIER KNOWN AS ABG
CEMENT LIMITED) & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR GRANT OF INTERIM RELIEF ON IA 127124/2018 FOR EXEMPTION FROM
FILING O.T. ON IA 127125/2018)
Date : 16-11-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Parthiv Goswami, Adv.
Ms. Palak Mahajan, Adv.
Ms. Diksha Rai, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Writ Petition is dismissed as withdrawn with liberty to move the High Court.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.11.17 12:05:18 IST Reason: