Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(2) in Mappilla Marumakkattayam Act, 1939 (2)On such registration, the provisions of Chapter III shall not apply to such tarwad unless and until the registration is cancelled under section 21.
