Bombay High Court
Pr. Commissioner Of Income Tax, Central ... vs Knight Riders Sports Pvt. Ltd on 1 March, 2019
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 1st March, 2019
CALLED OUT FOR REJECTION :
48. ITXAL/2261/2018 ) Mr. Sanjay Chavan, Clerk, i/b. Padma
) Divakar, Advocate for the Appellants.
50. ITXAL/2269/2018 )
61. ITXAL/2315/2018 ) P.C.: Appellants and/or their Advocate to
) remove office objections on the Appeal and
62. ITXAL/2320/2018 ) to get the same numbered and/or registered
) on or before 29.03.2019, failing Appeal to
63. ITXAL/2322/2018 ) stand rejected under 986 of O.S. Rule for
64. ITXAL/2324/2018 ) non-compliance of office objections.
)
65. ITXAL/2326/2018 )
)
66. ITXAL/2327/2018 )
67. ITXAL/2328/2018 )
)
68. ITXAL/2329/2018 )
)
69. ITXAL/2330/2018 )
70. ITXAL/2331/2018 )
)
71. ITXAL/2332/2018 )
)
72. ITXAL/2333/2018 )
73. ITXAL/2334/2018 )
)
79. ITXAL/2366/2018 )
)
81. ITXAL/2368/2018 )
82. ITXAL/2369/2018 )
)
89. ITXAL/2392/2018 )
)
90. ITXAL/2395/2018 )
01-03-2019Prothonotary and Senior Master ::: Uploaded on - 05/03/2019 ::: Downloaded on - 12/03/2019 22:54:08 :::