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[Cites 0, Cited by 0] [Section 554(2)] [Section 554] [Entire Act]

State of Uttar Pradesh - Subsection

Section 554(2)(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)if such person does not reside in the City and his address elsewhere is known to the Municipal Commissioner, by forwarding the said notice, bill, schedule, summons or other document to him by post under cover, bearing the said address; or