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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1) in Punjab Detenus (Conditions of Detention) Order, 1981

(1)All detenus shall be supplied writing materials at their own expense provided that the supply of paper shall be subject to the following conditions :-
(i)it shall be supplied in small quantities at a time and shall before delivery to the detenus be numbered and jail stamp affixed to it; and
(ii)an additional lot small not be supplied unless the paper already supplied is produced and is found to have been properly used.