Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(3) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(3)The Chairperson and every other Member shall before entering upon his office. make and subscribe to an oath of office and of secrecy in such form, in such manner and before such authority as may be prescribed by the State Government.