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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Punjab - Subsection

Section 79(6) in The Punjab Factory Rules, 1952

(6)A suitable fenced and shady open air playground shall be provided for the older children:Provided that the Chief Inspector may by order in writing exempt any factory from compliance with this sub-rule if he is satisfied that there is no sufficient space available for the provision of such a playground.