Section 12 in U.P. Private Technical Educational Institutions (Regulation of Admission and Fixation of Fee) Regulations, 2015
12.
The Fee Fixation Orders issued by the Committee shall be sent to the ins lute by registered post and details of fee will also be available for public on the authorised website of the Committee. It shall be mandatory for the institute to display the details of the fee on its own institutional website, within a week of the receipt of the Committee's order fixing its fee.
