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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Goa - Subsection

Section 58(2)(b) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

(b)the manner in which notices and orders under this Act shall be given or served;