Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(xxvi) in The Indian Forest Service (Pay) Rules, 2016 (xxvi)"State Forest Service" shall have the meaning assigned to it in the Indian Forest Service (Recruitment) Rules, 1966; and
