Supreme Court - Daily Orders
M/S Kec International Ltd. vs Commissioner Of Central Excise Bhopal on 16 December, 2014
ITEM NO.100 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SURAJIT DEY
Civil Appeal No(s). 599/2013
M/S KEC INTERNATIONAL LTD. Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE BHOPAL Respondent(s)
(with office report)
WITH
C.A. No. 600/2013
(With Office Report)
Date : 16/12/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. M. P. Devanath,Adv.
For Respondent(s)
Ms. Deep Shikha Bharati, Adv.
Mr. B. Krishna Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Both the matters fall under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(SURAJIT DEY) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.12.22 11:12:02 IST Reason: