Karnataka High Court
M/S. Trishul Developers vs M/S Mac Charles (India) Limited on 25 October, 2023
-1-
NC: 2023:KHC:37743
WP No. 11360 of 2020
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 25TH DAY OF OCTOBER, 2023
BEFORE
THE HON'BLE MR JUSTICE R. NATARAJ
WRIT PETITION NO. 11360 OF 2020 (GM-RES)
BETWEEN:
1. M/S. TRISHUL DEVELOPERS,
A PARTNERSHIP FIRM,
HAVING ITS OFFICE AT NO. 109-B,
MITTAL TOWERS, NO.6, M.G.ROAD,
BANGALORE - 560 001.
2. MR. NIRAJ MITTAL
S/O MR. O.P MITTAL
AGED ABOUT 43 YEARS,
3. MR. O.P. MITTAL
S/O LATE MAILRAM MITTAL
AGED ABOUT 69 YEARS,
4. MRS UMA MITTAL
W/O MR. O.P. MITTAL
AGED ABOUT 62 YEARS,
Digitally
signed by 5. MRS. JYOTHI MITTAL
SUMA W/O MR. NIRAJ MITTAL
Location:
HIGH
COURT OF ALL ARE RESIDING AT NO.94D
KARNATAKA MITTAL NIWAS, 9TH CROSS ROAD,
RMV EXTENSION,
BANGALORE - 560 080.
...PETITIONERS
(BY SMT. MOHIMA S, ADVOCATE FOR M/S. DHANANJAY JOSHI
ASSOCIATES FOR VARSHA R, ADVOCATE)
AND:
M/S MAC CHARLES (INDIA) LIMITED,
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956.
HAVING ITS REGISTERED OFFICE AT
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NC: 2023:KHC:37743
WP No. 11360 of 2020
P.B.NO.174, NO.28, SANKEY ROAD,
BANGALORE - 560 052.
...RESPONDENT
(BY SRI. SANJAY NAIR, ADVOCATE)
THIS WP IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA READ WITH SECTION 482 OF CODE OF
CRIMINAL PROCEDURE, 1973 PRAYING TO SET ASIDE THE
IMPUGNED ORDER DATED 16.03.2020 PASSED BY THE HON'BLE
MAGISTRATE IN C.C.NO.3095 OF 2019, DATED 16.03.2020, VIDE
ANNEXURE-A.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING IN
'B' GROUP, THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioners have filed a memo dated 25.10.2023, seeking permission to withdraw the petition.
2. The said memo is placed on record.
3. Accordingly, the petition is dismissed as withdrawn.
Sd/-
JUDGE PK List No.: 1 Sl No.: 59 CT: BHK