Supreme Court - Daily Orders
Paras Jain vs Institute Of Companies Secretaries Of ... on 14 March, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.11 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 864/2016
(Arising out of impugned final judgment and order dated 10/07/2015
in LPA No. 239/2015 passed by the High Court of Delhi at New Delhi)
PARAS JAIN Petitioner(s)
VERSUS
INSTITUTE OF COMPANIES SECRETARIES OF INDIA Respondent(s)
(With C/Delay in filing SLP and office report)
Date : 14/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to appear and argue in person granted. Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.03.15
11:31:09 IST
Reason: