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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(16) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(16)The State Project Office, Sarva Shiksha Abhiyan, Uttarakhand shall bring out a performance report on the status of the implementation of the Act in its Annual Report.
(B)To Ensure Quality Education: