Calcutta High Court (Appellete Side)
The Calcutta University Employees ... vs The State Of West Bengal & Ors on 5 December, 2023
Author: Kausik Chanda
Bench: Kausik Chanda
05.12.2023 ap 80 WPA 20252 of 2019 with CAN 1 of 2023 The Calcutta University Employees Association Vs. The State of West Bengal & Ors. Mr. Sanjoy Mukherjee ... For the petitioner. Mr. Nilotpal Chatterjee Mr. Saaqib Siddiqui ... For the University. Heard Mr. Sanjoy Mukherjee, learned advocate appearing for the petitioner, who places reliance upon the judgment reported at 2022 SCC OnLine SC 594 (University of Delhi Vs. Shashi Kiran and Others) in support of his case.
The matter shall be taken up for further hearing on December 19, 2023 under the same heading.
(Kausik Chanda, J.)