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Rajasthan High Court - Jodhpur

Sangeeta Bohra vs The Commissioner Of Central Excise And ... on 22 February, 2019

Bench: Sangeet Lodha, Dinesh Mehta

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                               D.B. Central/excise Appeal No. 113/2018

                                   Sangeeta Bohra
                                                                                        ----Appellant
                                                                   Versus
                                   The Commissioner Of Central Excise And Service Tax, Udaipur
                                                                                      ----Respondent
                                                               Connected With
                                               D.B. Central/excise Appeal No. 114/2018
                                   Shree Bherav Tools Corporation
                                                                                        ----Appellant
                                                                   Versus
                                   The Commissioner Of Central Excise And Service Tax, Udaipur
                                                                                      ----Respondent
                                               D.B. Central/excise Appeal No. 115/2018
                                   Shree Bherva Tools Industries
                                                                                        ----Appellant
                                                                   Versus
                                   The Commissioner Of Central Excise And Service Tax, Udaipur
                                                                                      ----Respondent


                                   For Appellant(s)        :    None present.



                                             HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE DINESH MEHTA Order 22/02/2019 Perused the record.

Issue notice.

List the matters alongwith D.B. Central Excise Appeal Nos.102/2018, 106/2018, 107/2018, 109/2018, 112/2018, 113/2018, 114/2018 & 115/2018.

(DINESH MEHTA),J (SANGEET LODHA),J 16 to 18-DJ/-

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