Rajasthan High Court - Jodhpur
Sangeeta Bohra vs The Commissioner Of Central Excise And ... on 22 February, 2019
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Central/excise Appeal No. 113/2018
Sangeeta Bohra
----Appellant
Versus
The Commissioner Of Central Excise And Service Tax, Udaipur
----Respondent
Connected With
D.B. Central/excise Appeal No. 114/2018
Shree Bherav Tools Corporation
----Appellant
Versus
The Commissioner Of Central Excise And Service Tax, Udaipur
----Respondent
D.B. Central/excise Appeal No. 115/2018
Shree Bherva Tools Industries
----Appellant
Versus
The Commissioner Of Central Excise And Service Tax, Udaipur
----Respondent
For Appellant(s) : None present.
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 22/02/2019 Perused the record.
Issue notice.
List the matters alongwith D.B. Central Excise Appeal Nos.102/2018, 106/2018, 107/2018, 109/2018, 112/2018, 113/2018, 114/2018 & 115/2018.
(DINESH MEHTA),J (SANGEET LODHA),J 16 to 18-DJ/-
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