Delhi High Court - Orders
Sunil Kumar vs Anshul Bansal on 21 April, 2022
Author: Asha Menon
Bench: Asha Menon
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 718/2018
SUNIL KUMAR ..... Petitioner
Through: Mr. Sameer Chandra, Advocate
versus
ANSHUL BANSAL ..... Respondent
Through: Appearance not given
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 21.04.2022
1. On request made by Mr. Sameer Chandra, learned counsel for the petitioner six weeks' time is granted to file rejoinder with advance copy to the opposite side.
2. List on 24th January, 2023.
3. The order be uploaded on the website forthwith.
ASHA MENON, J APRIL 21, 2022 ak Signature Not Verified Digitally Signed By:MANJEET KAUR Signing Date:21.04.2022 19:07:43