Section 13(2) in Birsa Munda Tribal University Act, 2017
(2)To be eligible for being appointed as the Vice-Chancellor, a person shall be,-(i)an eminent academician having a Ph. D. degree with a minimum of ten year of experience as a professor, or:(ii)a distinguished academician having a Ph. D. degree with a minimum of twelve years experience in the field of academic, education or in the tribal affairs in a University, reputed academic, administrative or research organization;(iii)a person to be appointed may be preferably from Scheduled Tribes.
