Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Manipur - Subsection Section 26(1) in The Manipur (Courts) Act, 1955 (1)The State Government may, by order, fix a place or places at which any court constituted under this Chapter is to be held.
