Punjab-Haryana High Court
Punjab Markfed Retired Employees ... vs Union Of India And Others on 12 September, 2024
Neutral Citation No:=2024:PHHC:120846
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-12643-2023
Date of Decision: 12.09.2024
PUNJAB MARKFED RETIRED EMPLOYEES
ASSOCIATION (REGD) ..Petitioner
VERSUS
UNION OF INDIA AND ORS ....Respondents
CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
Present: Mr. Jai Vir Yadav, Sr. Advocate with
Mr. Jivesh Malik, Advocate,
Ms. Parul, Advocate and
Mr. Tarun Yadav, Advocate
for the petitioner.
Mr. Rajesh Hooda, Advocate
for the respondent-EPFO.
*****
JAGMOHAN BANSAL, J. (Oral)
For orders, see detailed order of even date passed in CWP-5378-2024 titled as "Inderjit Singh Kaknian and Ors. v/s Union of India and Ors.
(JAGMOHAN BANSAL) 12.09.2024 JUDGE simranjeet Whether speaking/reasoned. : Yes/No Whether Reportable. : Yes/No 1 of 1 ::: Downloaded on - 28-09-2024 06:32:57 :::