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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(4) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

(4)The non-official Director shall be as under :-
(a)One Director representing banks or financial institutions;
(b)One Director having special knowledge or practical experience in respect of fishery development or marketing;
(c)One Director each representing Scheduled Castes and Scheduled Tribes having practical experience in respect of matters relating to fishery development and marketing;
(d)One Director representing the Jawaharlal Nehru Krishi Vishwavidyalaya, Jabalpur;
(e)One Director representing Fishermen's Co-operative Societies.