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State of Rajasthan - Section

Section 029 in Rajasthan General Clauses Act, 1955

029.

An Act to provide for the facilitate the interpretation of Rajasthan laws and make other provisions relating thereto.Whereas it is expedient to provide for and facilitate the interpretation of Rajasthan laws, to shorten the language used therein and to make certain other provisions relating to such laws;Be it enacted by the Rajasthan State Legislature in the sixth year of the Republic of India as follows:-