Madhya Pradesh High Court
Kerala Industrial Infrastructure ... vs M/S Zoom Developers (Pvt.) Ltd. on 20 January, 2020
Author: S.C.Sharma
Bench: S.C.Sharma
HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE (-1-) COMA No.4/2019 Indore, dated: 20.01.2020.
Parties through their counsel. List the matter on 27.02.2020. Interim order to continue.
(S.C. Sharma) (Shailendra Shukla)
Judge Judge
N.R.
Digitally signed by
NARENDRA KUMAR
RAIPURIA
Date: 2020.01.27
18:06:37 +05'30'