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Madhya Pradesh High Court

Kerala Industrial Infrastructure ... vs M/S Zoom Developers (Pvt.) Ltd. on 20 January, 2020

Author: S.C.Sharma

Bench: S.C.Sharma

HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE (-1-) COMA No.4/2019 Indore, dated: 20.01.2020.

Parties through their counsel. List the matter on 27.02.2020. Interim order to continue.





               (S.C. Sharma)                               (Shailendra Shukla)
                  Judge                                           Judge

   N.R.



Digitally signed by
NARENDRA KUMAR
RAIPURIA
Date: 2020.01.27
18:06:37 +05'30'