Income Tax Appellate Tribunal - Panji
Shri Shri Kailash Chand Agrawal, ... vs The Dy. Commissioner Of Income Tax,, ... on 1 February, 2018
10 ITA No.274 /R p r/201 6 Ass e s s men t Y ea r : 20 08- 200 9 IT A N o . 2 8 / R p r / 2 0 1 6 A ss e ss men t Y ea r : 2 0 10 - 20 1 1 Copy of the Order forwarded to :
1. The appellant: Shailesh A Shah, 68/8, Nehru nagar (West), Bhilai.,
2. The Respondent. DCIT, 1(1), Bilaspur
3. The CIT(A)- Bilaspur
4. Pr.CIT- Bilaspur
5. DR, ITAT, Raipur
6. Guard file.
//True Copy// BY ORDER, SR.PRIVATE SECRETARY ITAT, Raipur