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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(p) in The Maharashtra Non-Biodegradable Garbage (Control) Act, 2006

(p)“standards” means standards specified by the Government, through notification, under this Act or the standards prescribed under the Environment (Protection) Act, 1986 (29 of 1986);