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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1) in The Intellectual Property Appellate Board (Patents Procedure) Rules, 2010

(1)The dress for the Chairman, Vice-Chairman and other Members shall be white or black pant with black coat and black tie or a buttoned-up black coat:Provided that if the officials are formerly from the High Court Bench, then they shall be in their official robes.