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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(5)(vi) in The Special Economic Zones Rules, 2006

(vi)after release, the goods shall either be moved to the Unit under the Customs escort or shall be delivered to the Custodian or authorized representative of the Unit after sealing;