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State of Andhra Pradesh - Section

Section 105 in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

105. Duties of police Officers and employees of the Corporation.

- It shall be the duty of all police officers and employees of the Corporation or any Local Authority to give immediate information to the Board or officers of the Board authorized in this behalf, of the commission of, or the attempt to commit, any offence against this Act or any rule or regulation made there under and to assist all such officers in the exercise of their lawful authority.