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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(4) in The Board's Excise Rules, 1965

(4)The whole of the contents of a cask, where casks are used, shall be bottled in one operation and as soon as the bottling is over the officer-in-charge shall ascertain the quantity bottled and record in the concerned register the fullage and wastage.