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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(1)(a) in The Customs Act, 1962

(a)[ a shipping bill or a bill of export or the form as prescribed under section 84 has been presented in respect of such goods;] [Substituted by Finance Act, 2017 (Act No. 7 of 2017), dated 31.3.2017.]