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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(5)(ii) in Tamil Nadu Pension Rules, 1978

(ii)Person who, while holding temporary post under the State Government or Local Body applies for a post under any Local Body or State Government, as the case may be, through proper channel or with proper permission of the administrative authority concerned.