Himachal Pradesh High Court
Ram Lal vs . The Lan Acquisition Collector ... on 2 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Ram Lal Vs. The Lan Acquisition Collector (Industries) & Ors.
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RFA No. 588 of 2011 a/w RFA Nos. 165 of 2012, 282 of 2013, 4074 of 2013 and 153 of 2018 RFA No. 588 of 2011 02.03.2022 Present: Mr. G.D. Verma, Senior Advocate with Mr. B.C. Verma, Advocate, for the appellant.
Mr. Adarsh Sharma and Mr. Sanjeev Sood, Additional Advocates General with Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent No.1.
Mr. K.D. Sood, Senior Advocate with Mr. Mukul Sood, Advocate, for respondent No.2.
RFA No. 282 of 2013 Mr. Abhinay Sharma, Advocate, for the appellants.
Mr. Adarsh Sharma and Mr. Sanjeev Sood, Additional Advocates General with Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent No.1.
Mr. K.D. Sood, Senior Advocate with Mr. Mukul Sood, Advocate, for respondent No.2.
RFA No. 165 of 2012Mr. G.D. Verma, Senior Advocate with Mr. B.C. Verma, Advocate, for the appellant.
Mr. Adarsh Sharma and Mr. Sanjeev Sood, Additional Advocates General with Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent No.1.
Mr. K.D. Sood, Senior Advocate with Mr. Mukul Sood, Advocate, for respondent No.2.
RFA No. 153 of 2013Mr. Abhinay Sharma, Advocate, for the appellants.
Mr. Adarsh Sharma and Mr. Sanjeev Sood, Additional Advocates General with Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent No.1.
::: Downloaded on - 03/03/2022 20:11:43 :::CISMr. K.D. Sood, Senior Advocate with Mr. Mukul .
Sood, Advocate, for respondent No.2.
RFA No.4074 of 2013Mr. Abhinay Sharma, Advocate, for the appellants.
Mr. Adarsh Sharma and Mr. Sanjeev Sood, Additional Advocates General with Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent No.1.
Mr. K.D. Sood, Senior Advocate with Mr. Mukul rSood, Advocate, for respondent No.2.
Heard. Learned Senior Counsel appearing for the appellant submits that record of RFA No. 31 of 2008, titled as ACC limited Gagal Cement Works versus Smt. Rameshwari Devi & Ors., decided on 22.09.2014, be called for as the same may assist the adjudication of the present appeal. Ordered accordingly.
List for further consideration on 22.04.2022.
Registry is directed to place on record, the record of RFA No. 31 of 2008, alongwith this file.
(Ajay Mohan Goel) Judge March 02, 2021 (Rishi) ::: Downloaded on - 03/03/2022 20:11:43 :::CIS