Karnataka High Court
Sri K.S Ganesh vs Karnatka Legislature Secretariat on 13 November, 2013
Bench: K.L.Manjunath, A.V.Chandrashekara
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 13TH DAY OF NOVEMBER, 2013
PRESENT
THE HON'BLE MR JUSTICE K L MANJUNATH
AND
THE HON'BLE MR JUSTICE A V CHANDRASHEKARA
CCC (Civil) Nos. 1653-1654 of 2013
BETWEEN:
1. SRI K.S. GANESH
S/O LATE K E SUBBACHAR
AGED ABOUT 49 YEARS
2. PUTTA OBALA REDDY
S/O CHIKKAOBALA REDDY
AGED ABOUT 40 YEARS
BOTH THE PETITIONERS ARE
THE MEMBERS OF KARNATAKA
LEGISLATURE SECRETARIAT
EMPLOYEES HOUSING
CO-OPERATIVE SOCIETY LTD. (R)
VIDHANA SOUDHA
BANGALORE - 560 001 ... COMPLAINANTS
[By Sri Lakshminarayana Rao K R, Adv.]
AND:
1. KARNATAKA LEGISLATURE
SECRETARIAT EMPLOYEES
HOUSING CO-OPERATIVE
SOCIETY LTD., (R)
VIDHANA SOUDHA
BANGALORE - 560 001
2
REP. BY ITS SECRETARY
SRI KOTERESHAPPA
2. SRI N NARASHIMHAMURTHY
S/O LATE NARASANNA
AGED ABOUT 59 YEARS
DEPUTY SECRETARY
KARNATAKA LEGISLATIVE
ASSEMBLY SECRETARIAT,
ROOM NO. 149A, 1ST FLOOR
VIDHANA SOUDHA
BANGALORE - 560 001
3. SRI M S PARASHIVAMURTHY
S/O LATE SHAMBULINGAIAH
AGED ABOUT 53 YEARS
UNDER SECRETARY,
KARNATAKA LEGISLATIVE
ASSEMBLY SECRETARIAT,
ROOM NO.149A, 1ST FLOOR,
VIDHANA SOUDHA
BANGALORE - 560 001
4. SRI JAYATHIRTHA P GALAGALI
S/O LATE PANDURANGA GALAGALI
AGED ABOUT 58 YEARS
JOINT SECRETARY,
KARNATAKA LEGISLATIVE
ASSEMBLY SECRETARIAT,
ROOM NO.149A, 1ST FLOOR,
VIDHANA SOUDHA
BANGALORE - 560 001
5. SRI MALLAPPA B KALE
S/O BASAPPA B KALE
AGED ABOUT 51 YEARS
UNDER SECRETARY,
KARNATAKA LEGISLATIVE
ASSEMBLY SECRETARIAT,
ROOM NO.149A, 1ST FLOOR,
VIDHANA SOUDHA
BANGALORE - 560 001
3
6. SRI C RAMAKRISHNA
S/O LATE CHENNAIAH
AGED ABOUT 50 YEARS
SECTION OFFICE,
KARNATAKA LEGISLATIVE
ASSEMBLY SECRETARIAT,
ROOM NO.268, 2ND FLOOR,
VIDHANA SOUDHA
BANGALORE - 560 001
7. SRI C JAYANNA
S/O LATE CHANNAIAH
AGED ABOUT 54 YEARS
ASSISTANT
PETITION COMMITTEE
KARNATAKA LEGISLATIVE
ASSEMBLY SECRETARIAT,
ROOM NO.149A, 1ST FLOOR,
VIDHANA SOUDHA
BANGALORE - 560 001
8. SRI K RAMANNA
S/O LATE KAMBAIAH
AGED ABOUT 53 YEARS
SECTION OFFICER,
KARNATAKA LEGISLATIVE
ASSEMBLY SECRETARIAT,
ROOM NO.156A, 1ST FLOOR,
VIDHANA SOUDHA
BANGALORE - 560 001
9. SRI A RANGASWAMY
S/O LATE ANNE GOWDA
AGED ABOUT 60 YEARS
ROOM NO.216, 2ND FLOOR
VIDHANA SOUDHA
BANGALORE - 560 001
10. SMT C C DAKSHAYANAMMA
W/O MAHA SWAMY
AGED ABOUT 58 YEARS
DEPUTY DIRECTOR,
KARNATAKA LEGISLATIVE
ASSEMBLY SECRETARAT,
4
ROOM NO.28, GROUND FLOOR
VIDHANA SOUDHA
BANGALORE - 560 001
A2 & A3 ARE PRESIDENT
& VICE-PRESIDENT AND
A4 TO A10 ARE DIRECTORS
OF "KARNATAKA LEGISLATURE
SECRETARIAT EMPLOYEES
HOUSING CO-OPERATIVE
SOCIETY LTD. (REGD.)
VIDHANA SOUDHA
BANGALORE - 560 001 ... ACCUSED
[By Sri G Chandrashekaraiah, Adv. for A1]
THESE CCCs ARE FILED UNDER SECTIONS 11 & 12 OF THE
CONTEMPT OF COURT ACT, BY THE COMPLAINANT, PRAYING TO
ORDER FOR ISSUE OF NOTICE TO THE ACCUSED NO.1 TO 10 AND
SECURE THEIR PRESENCE BEFORE THIS COURT AND PUNISH
THEM FOR THE OFFENCES OF CONTEMPT OF COURT FOR
INFRINGEMENT OF ORDER DATED 03.04.2012, PASSED IN W.P.
NOs. 36617-18/2011 VIDE ANNEXURE - A AND ETC.,
THESE CCCs COMING ON FOR ORDERS, THIS DAY,
MANJUNATH, J., MADE THE FOLLOWING:
ORDER
After hearing the parties, no case is made out.
2. Accordingly. The petition is dismissed.
Sd/-
JUDGE Sd/-
JUDGE Ak